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State of Uttar Pradesh - Section

Section 29 in U.P. Rural Institute of Medical Sciences and Research, Saifai Act, 2005

29. Authentication of orders and Instruments of Institute.

- All orders and decisions of the Institute shall be authenticated by the signature or the President or any other member or officer authorized by the Institute in this behalf and all other instruments shall be authenticated by the signature of the Director or any other officer of the Institute authorized in like manner in this behalf.