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[Cites 0, Cited by 0] [Section 1(4)] [Section 1] [Entire Act]

State of Uttar Pradesh - Subsection

Section 1(4)(g) in The U.P. Scheduled Commodities Dealers (Licensing and Restriction on Hoarding) Order, 1989

(g)Any Authorised Retail Distributor appointed under the Uttar Pradesh Scheduled Commodities (Regulation or Distribution) Order, 1989;