Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 81] [Entire Act] Madras Presidency - Section Section 2 in Madras Estates Land Act, 1908 2. [***] [Section was repealed by section 3 of, and the Second Schedule to, the Madras Repealing and Amending Act, 1957.]
