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[Cites 0, Cited by 0] [Section 24] [Entire Act]

NCT Delhi - Subsection

Section 24(7) in Delhi District Courts Establishment (Appointment & Conditions of Service) Rules, 2012

(7)Every year in the month of January, seniority list of officers/officials in allcadres shall be prepared and published by the Appointing Authority and thelists so published shall be used for the purpose of making promotions to thenext higher cadre.