Delhi High Court - Orders
Satyawan vs The Director General, Central ... on 8 April, 2025
Author: C. Hari Shankar
Bench: C. Hari Shankar
$~56
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7121/2016
SATYAWAN .....Petitioner
Through: Mr. M.K. Bharadwaj, Mrs.
Priyanka M. Bharadwaj, Mr. Himanshu
Bharadwaj and Ms. Yangtsapila Sangtam,
Advs.
versus
THE DIRECTOR GENERAL, CENTRAL
INDUSTRIAL SECURITY FORCE & ANR .....Respondents
Through: Ms. Barkha Babbar, Adv.
Mr. Pradeep Kataria, Mr. Mohd. Arshad,
Mr. Mohd. Adil and Ms. Shakila Bano,
Advs.
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
HON'BLE MR. JUSTICE AJAY DIGPAUL
ORDER
% 08.04.2025 As it is now 5.15 pm, it is not possible to take up this matter today, re-notify on 9 September 2025.
C. HARI SHANKAR, J.
AJAY DIGPAUL, J.
APRIL 8, 2025 an Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/04/2025 at 23:32:19