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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Andhra Pradesh - Subsection

Section 29(1)(i) in Andhra Pradesh Tax on Luxuries Act, 1987

(i)on the sale or supply of specified tobacco products at all points or at any specified point or points in a series of sales or purchases by successive dealers. or