Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Karnataka High Court

Sri Mahendra @ Maggi vs State Of Karnataka on 10 January, 2012

Author: Subhash B.Adi

Bench: Subhash B.Adi

-_ BY BARASHANI

_. BANGALORE CITY
: REPRESENTED Ts S PP,
- HIGH COURT BUILDI

-. (BY SEL RAJA SUBRAMARYA BHAT, HOGP,)

Hoh LOURT Gr RAKNALARARITNGM COMIKT UF RARNALAIMA AGM COURT OF KAKRMATAKA HIGN COURT OF CARNATAKA HIGH COURT OF KARNATAKA HIGH CC

frost

THE HON'BLE MR.JUSTICE SUBHASH B API

1. SEL MAHENDRA @ MAGGI

$/O SHIVANAND 7
AGED ABOUT 21 YEARS
RESIDING AT NO.231
CHANDRANAGA®, ATH:
KU MARASWAMY LAYOU
BANGALORE. © 0

2. SRL ARUT NAKUMAR )
8/O LATE CE KRATHAREMAIAH ~
AGE ABOUT 20. VEN
RESIDING AT NO.68
1S? MAIN, SHAKAMBARI NAGAR
OPPosri ETO BANASHANKARI TEMPLE

. PETITIONERS

TAKA
aI POLICE STATION



se a & oe ey : "y o oped od 4 4 hago
5 o om 5 & & a
" pong «i

me
arid

@
gael ee i a , <u
a oo Gs & ai
. . Ss he one 6 godt od
iF ge 8 og q@ og & 3
= i a 7 io nF e 2 pond 9% gag ee ss
foes a y es : be oe aK oF ~
Zot bel * ; vy fon het ¥ ote op wn
' me! os, * " . : x
. et F ay " a: ole onl em op a |
Zz "2 Bog - BY - 8 Ss ¢ %
8 : » oat -
r phon : " a" ' " ~
: a : oa . g oon es =! so 8 + Beg
_ Bs ope get wy . 4 e tea _
: Le oa : " v " es es
' e . aedood 4 : Ree ® st" oe
. me ge fey "] pod oo °
(a | a ht "eh ne cl ci
3) "6 F i:

grar
and
hee

%
e

itionere are acc

oe a -

. ee Si.
wn hes "a © Ee 4 | -- »
"tie het be es a tet oho ; oo
pS a Gel! al 8 aS res a
6 : tue ehh. of. : ae god '
ry uae? 4 a es : ~ oe 'fot
* ee oy t> ola @
baal aby , a Wa caf" ea

re 2

the offences puzus!
3
d
rie

a
one:
tics:

oe
+:
E
12
OTe
S
sh

pot to ped : % G | one 2 te

me = 8 * Bo pe (. "
boot ' ; a 2 * : a % Mees! ee "ey oe

F, is ah ae eet a ) me

| a " 8 3 3 Be 8 a 8 YF
J 2» 2 " an ae 8 " bs |
op = th e 65 @ ooh S 5
> & qg fot s Go qn e 8
ve | wore a poss a « .# Poe' a

HDIH WIVLVNYVA dO LYNOD HOI VNVLVNYY) JO LYNOD HOIW VYVIVNNVY IO INNO? Hoi wwe; an mings uew WR AAI Fe EPO a ew 8


ae

. ' porwr
& a
'tet Sa

of
Fi

.

7) 2 8 re Le satisfact a p ce Bey ve " .

oe 2) ug gp a # AES, ' te a. perso} Gere. Te evr 2 Tp rigel LU FEL s ie we ag 7 Qo M4 y a : 3 rs ty ied mh nt i a & "jal a "gy i ae Mout % o ER OF % a 'a Se ee 9 3 s Wy Ss + jog 4 ho, as fm} i : o an i . i Mf ; e bf . .o "sia 'teg © siete no e _ is & "Ge "Me Bo SS ew. he BE -) ee Ue oe s aa ae) at so a4 ' Ri, bes Oe Pan 4, as 4} 8 esa «tik i. ot 29 HOIH WIVLYNYVH JO LUNOD HOIH VNVLVNYVY JO LNNOD HOI VVIVNNY) 40 INNO WOM wwwrenprey an DANA LIL Pow A TAN Lae