Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Nagaland - Subsection Section 3(2) in The Nagaland University Act, 1989 (2)The headquarters of the University shall be at Lumami and it may also establish campuses at such other places within its jurisdiction as it may deem fit.
