Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 15] [Entire Act] State of Maharashtra - Subsection Section 15(2) in Maharashtra Public Universities Act, 2016 (2)The Dean shall be appointed by the Vice-Chancellor on the recommendations of the selection committee for the purpose under this Act.
