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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(xii) in Punjab General Sales Tax (Deferment and Exemption) Rules, 1991

(xii)'exemption certificate' means a certificate granted in Form ST (D and E)-II by the prescribed authority, in respect of an eligible unit for availing exemption from the payment of sales tax or purchase tax or both as the case may be:]