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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(3) in The Rajasthan Foreign Liquor (Grant of Wholesale Trade & Retail Off Licences) Rules, 1982

(3)Notwithstanding anything contained in sub-rule (1) & (2), licence for wholesale vend may be granted to the Rajasthan State Beverages Corporation Limited by the Excise Commissioner on such terms and conditions as may be specified by the State Government.]