Delhi High Court - Orders
Thakur Jay Shanker Ray vs Union Of India & Ors on 17 November, 2025
Author: C. Hari Shankar
Bench: C. Hari Shankar
$~27 to 44
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 704/2022 & CM APPL. 1993/2022
THAKUR JAY SHANKER RAY .....Petitioner
Through: Ms. Saahila Lamba, Adv.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Insp Athurv, CRPF, Mr.
Inderpal and Mr Ramniwas Yadav, CRPF.
28
+ W.P.(C) 711/2022 & CM APPL. 2020/2022
DEVENDER KUMAR .....Petitioner
Through: Ms. Saahila Lamba, Adv.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Sushil Kumar Pandey, SPC
with Ms. Himanshi Chhillar, Adv.
Insp Athurv, CRPF, Mr. Inderpal and Mr
Ramniwas Yadav, CRPF.
29
+ W.P.(C) 714/2022 & CM APPL. 2026/2022
VIJAY MEHNDIRATTA .....Petitioner
Through: Ms. Saahila Lamba, Adv.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Vijay Joshi, CGSC with
Mr. Shubham Chaturvedi, Adv.
Insp Athurv, CRPF, Mr. Inderpal and Mr
Ramniwas Yadav, CRPF.
W.P.(C) 704/2022 & other connected matters Page 1 of 6
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/11/2025 at 20:57:26
30
+ W.P.(C) 718/2022 & CM APPL. 2027/2022
PAOMINTHANG KIPGEN .....Petitioner
Through: Ms. Saahila Lamba, Adv.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Insp Athurv, CRPF, Mr.
Inderpal and Mr. Ramniwas Yadav, CRPF.
31
+ W.P.(C) 720/2022
KAMLESH KUMAR SAHU .....Petitioner
Through: Ms. Saahila Lamba, Adv.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Sushil Kumar Pandey, SPC
with Ms. Himanshi Chhillar, Adv.
Insp Athurv, CRPF, Mr. Inderpal and Mr.
Ramniwas Yadav, CRPF.
32
+ W.P.(C) 722/2022 & CM APPL. 2030/2022
CHANDAN GIDHI .....Petitioner
Through: Ms. Saahila Lamba, Adv.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Sushil Kumar Pandey, SPC
with Ms. Himanshi Chhillar, Adv.
Insp Athurv, CRPF, Mr. Inderpal and Mr.
Ramniwas Yadav, CRPF.
33
+ W.P.(C) 723/2022
SURENDRA SINGH .....Petitioner
Through: Ms. Saahila Lamba, Adv.
W.P.(C) 704/2022 & other connected matters Page 2 of 6
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/11/2025 at 20:57:26
versus
UNION OF INDIA & ORS. .....Respondents
Through:
Insp Athurv, CRPF, Mr. Inderpal and Mr.
Ramniwas Yadav, CRPF.
34
+ W.P.(C) 725/2022 & CM APPL. 2126/2022
RAM CHANDRA RAM .....Petitioner
Through: Ms. Saahila Lamba, Adv.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Arshdeep Singh Randhawa,
Legal Officer, RAF.
35
+ W.P.(C) 726/2022
DHARAMPAL .....Petitioner
Through: Ms. Saahila Lamba, Adv.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Sushil Kumar Pandey, SPC
with Ms. Himanshi Chhillar, Adv.
Mr. Farman Ali, CGSC.
Insp Athurv, CRPF, Mr. Inderpal and Mr.
Ramniwas Yadav, CRPF.
36
+ W.P.(C) 731/2022 & CM APPL. 2045/2022
OM PRAKASH YADAV .....Petitioner
Through: Ms. Saahila Lamba, Adv.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Farman Ali, SPC.
W.P.(C) 704/2022 & other connected matters Page 3 of 6
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/11/2025 at 20:57:26
Insp Athurv, CRPF, Mr. Inderpal and Mr.
Ramniwas Yadav, CRPF.
37
+ W.P.(C) 732/2022
NIRAJ KUMAR .....Petitioner
Through: Ms. Saahila Lamba, Adv.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Insp Athurv, CRPF, Mr.
Inderpal and Mr. Ramniwas Yadav, CRPF.
38
+ W.P.(C) 733/2022
SHASHANK SHEKHAR .....Petitioner
Through: Ms. Saahila Lamba, Adv.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Insp Athurv, CRPF, Mr.
Inderpal and Mr. Ramniwas Yadav, CRPF.
39
+ W.P.(C) 734/2022
KAPIL AGRAWAL .....Petitioner
Through: Ms. Saahila Lamba, Adv.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Insp Athurv, CRPF, Mr.
Inderpal and Mr. Ramniwas Yadav, CRPF.
40
+ W.P.(C) 736/2022
DR. RAM RAGHUNATH RAM .....Petitioner
Through: Ms. Saahila Lamba, Adv.
versus
UNION OF INDIA & ORS. .....Respondents
W.P.(C) 704/2022 & other connected matters Page 4 of 6
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/11/2025 at 20:57:26
Through:
41
+ W.P.(C) 737/2022
ABHIRAM PANKAJ .....Petitioner
Through: Ms. Saahila Lamba, Adv.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Sushil Kumar Pandey, SPC
with Ms. Himanshi Chhillar, Adv.
Insp Athurv, CRPF, Mr. Inderpal and Mr.
Ramniwas Yadav, CRPF.
42
+ W.P.(C) 10456/2023
KULDEEP SINGH .....Petitioner
Through: Ms. Saahila Lamba, Adv.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Syed Hussain Adil Taqvi,
SPC with Ms. Vaishnavi Gaur, Adv.
Mr. Vivek Nagar, GP with Mr. Atul Yadav,
Adv.
43
+ W.P.(C) 10465/2023
MANOJ KUMAR TRIPATHI .....Petitioner
Through: Ms. Saahila Lamba, Adv.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Ms. Nidhi Banga, SPC with Mr.
Sandeep Chaudhary, Adv.
44
+ W.P.(C) 14440/2023 & CM APPL. 57240/2023
W.P.(C) 704/2022 & other connected matters Page 5 of 6
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/11/2025 at 20:57:26
CHANDRA SEN CHAUDHARY .....Petitioner
Through: Ms. Saahila Lamba, Adv.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Harish Kumar Garg and
Ms. Anubhuti Tyagi, Advs. for UOI.
Mr. Vivek Nagar, GP with Mr. Atul Yadav,
Adv.
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
HON'BLE MR. JUSTICE OM PRAKASH SHUKLA
ORDER
% 17.11.2025
1. Let consolidated written submissions be filed by both sides within four weeks from today.
2. Re-notify on 11 March 2026.
C. HARI SHANKAR, J.
.
OM PRAKASH SHUKLA, J.
NOVEMBER 17, 2025/gunn W.P.(C) 704/2022 & other connected matters Page 6 of 6 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/11/2025 at 20:57:26