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Delhi High Court - Orders

Thakur Jay Shanker Ray vs Union Of India & Ors on 17 November, 2025

Author: C. Hari Shankar

Bench: C. Hari Shankar

                  $~27 to 44
                  *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                  +         W.P.(C) 704/2022 & CM APPL. 1993/2022
                            THAKUR JAY SHANKER RAY                 .....Petitioner
                                         Through: Ms. Saahila Lamba, Adv.

                                                          versus

                            UNION OF INDIA & ORS.                  .....Respondents
                                          Through: Insp Athurv, CRPF, Mr.
                                          Inderpal and Mr Ramniwas Yadav, CRPF.
                  28
                  +         W.P.(C) 711/2022 & CM APPL. 2020/2022
                            DEVENDER KUMAR                                                     .....Petitioner
                                        Through:                              Ms. Saahila Lamba, Adv.

                                                          versus

                            UNION OF INDIA & ORS.                    .....Respondents
                                          Through: Mr. Sushil Kumar Pandey, SPC
                                          with Ms. Himanshi Chhillar, Adv.
                                          Insp Athurv, CRPF, Mr. Inderpal and Mr
                                          Ramniwas Yadav, CRPF.
                  29
                  +         W.P.(C) 714/2022 & CM APPL. 2026/2022
                            VIJAY MEHNDIRATTA                                                  .....Petitioner
                                         Through:                             Ms. Saahila Lamba, Adv.

                                                          versus

                            UNION OF INDIA & ORS.                  .....Respondents
                                          Through: Mr. Vijay Joshi, CGSC with
                                          Mr. Shubham Chaturvedi, Adv.
                                          Insp Athurv, CRPF, Mr. Inderpal and Mr
                                          Ramniwas Yadav, CRPF.




                  W.P.(C) 704/2022 & other connected matters                                                         Page 1 of 6
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/11/2025 at 20:57:26
                   30
                  +         W.P.(C) 718/2022 & CM APPL. 2027/2022
                            PAOMINTHANG KIPGEN                                                 .....Petitioner
                                        Through:                              Ms. Saahila Lamba, Adv.

                                                          versus

                            UNION OF INDIA & ORS.                   .....Respondents
                                          Through: Insp Athurv, CRPF, Mr.
                                          Inderpal and Mr. Ramniwas Yadav, CRPF.
                  31
                  +         W.P.(C) 720/2022
                            KAMLESH KUMAR SAHU                                                 .....Petitioner
                                       Through:                               Ms. Saahila Lamba, Adv.

                                                          versus

                            UNION OF INDIA & ORS.                    .....Respondents
                                          Through: Mr. Sushil Kumar Pandey, SPC
                                          with Ms. Himanshi Chhillar, Adv.
                                          Insp Athurv, CRPF, Mr. Inderpal and Mr.
                                          Ramniwas Yadav, CRPF.
                  32
                  +         W.P.(C) 722/2022 & CM APPL. 2030/2022
                            CHANDAN GIDHI                                                      .....Petitioner
                                        Through:                              Ms. Saahila Lamba, Adv.

                                                          versus

                            UNION OF INDIA & ORS.                    .....Respondents
                                          Through: Mr. Sushil Kumar Pandey, SPC
                                          with Ms. Himanshi Chhillar, Adv.
                                          Insp Athurv, CRPF, Mr. Inderpal and Mr.
                                          Ramniwas Yadav, CRPF.

                  33
                  +         W.P.(C) 723/2022
                            SURENDRA SINGH                                                     .....Petitioner
                                         Through:                             Ms. Saahila Lamba, Adv.

                  W.P.(C) 704/2022 & other connected matters                                                         Page 2 of 6
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/11/2025 at 20:57:26
                                                           versus

                            UNION OF INDIA & ORS.                  .....Respondents
                                          Through:
                                          Insp Athurv, CRPF, Mr. Inderpal and Mr.
                                          Ramniwas Yadav, CRPF.
                  34
                  +         W.P.(C) 725/2022 & CM APPL. 2126/2022
                            RAM CHANDRA RAM                                                    .....Petitioner
                                        Through:                              Ms. Saahila Lamba, Adv.

                                                          versus

                            UNION OF INDIA & ORS.                .....Respondents
                                          Through: Mr. Arshdeep Singh Randhawa,
                                          Legal Officer, RAF.

                  35
                  +         W.P.(C) 726/2022
                            DHARAMPAL                                                          .....Petitioner
                                                          Through:            Ms. Saahila Lamba, Adv.

                                                          versus

                            UNION OF INDIA & ORS.                    .....Respondents
                                          Through: Mr. Sushil Kumar Pandey, SPC
                                          with Ms. Himanshi Chhillar, Adv.
                                          Mr. Farman Ali, CGSC.
                                          Insp Athurv, CRPF, Mr. Inderpal and Mr.
                                          Ramniwas Yadav, CRPF.
                  36
                  +         W.P.(C) 731/2022 & CM APPL. 2045/2022
                            OM PRAKASH YADAV                                                   .....Petitioner
                                        Through:                              Ms. Saahila Lamba, Adv.

                                                          versus

                            UNION OF INDIA & ORS.                                           .....Respondents
                                          Through:                            Mr. Farman Ali, SPC.

                  W.P.(C) 704/2022 & other connected matters                                                         Page 3 of 6
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/11/2025 at 20:57:26
                                                           Insp Athurv, CRPF, Mr. Inderpal and Mr.
                                                          Ramniwas Yadav, CRPF.
                  37
                  +         W.P.(C) 732/2022
                            NIRAJ KUMAR                                                        .....Petitioner
                                                          Through:            Ms. Saahila Lamba, Adv.

                                                          versus

                            UNION OF INDIA & ORS.                  .....Respondents
                                          Through: Insp Athurv, CRPF, Mr.
                                          Inderpal and Mr. Ramniwas Yadav, CRPF.
                  38
                  +         W.P.(C) 733/2022
                            SHASHANK SHEKHAR                                                   .....Petitioner
                                        Through:                              Ms. Saahila Lamba, Adv.

                                                          versus

                            UNION OF INDIA & ORS.                   .....Respondents
                                          Through: Insp Athurv, CRPF, Mr.
                                          Inderpal and Mr. Ramniwas Yadav, CRPF.
                  39
                  +         W.P.(C) 734/2022
                            KAPIL AGRAWAL                                                      .....Petitioner
                                        Through:                              Ms. Saahila Lamba, Adv.

                                                          versus

                            UNION OF INDIA & ORS.                  .....Respondents
                                          Through: Insp Athurv, CRPF, Mr.
                                          Inderpal and Mr. Ramniwas Yadav, CRPF.
                  40
                  +         W.P.(C) 736/2022
                            DR. RAM RAGHUNATH RAM                      .....Petitioner
                                             Through: Ms. Saahila Lamba, Adv.

                                                          versus

                            UNION OF INDIA & ORS.                                                      .....Respondents

                  W.P.(C) 704/2022 & other connected matters                                                         Page 4 of 6
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/11/2025 at 20:57:26
                                                           Through:
                  41
                  +         W.P.(C) 737/2022
                            ABHIRAM PANKAJ                                                     .....Petitioner
                                        Through:                              Ms. Saahila Lamba, Adv.

                                                          versus

                            UNION OF INDIA & ORS.                    .....Respondents
                                          Through: Mr. Sushil Kumar Pandey, SPC
                                          with Ms. Himanshi Chhillar, Adv.
                                          Insp Athurv, CRPF, Mr. Inderpal and Mr.
                                          Ramniwas Yadav, CRPF.
                  42
                  +         W.P.(C) 10456/2023
                            KULDEEP SINGH                                                      .....Petitioner
                                         Through:                             Ms. Saahila Lamba, Adv.

                                                          versus

                            UNION OF INDIA & ORS.                  .....Respondents
                                          Through: Mr. Syed Hussain Adil Taqvi,
                                          SPC with Ms. Vaishnavi Gaur, Adv.
                                          Mr. Vivek Nagar, GP with Mr. Atul Yadav,
                                          Adv.

                  43
                  +         W.P.(C) 10465/2023
                            MANOJ KUMAR TRIPATHI                  .....Petitioner
                                        Through: Ms. Saahila Lamba, Adv.

                                                          versus

                            UNION OF INDIA & ORS.                 .....Respondents
                                          Through: Ms. Nidhi Banga, SPC with Mr.
                                          Sandeep Chaudhary, Adv.

                  44
                  +         W.P.(C) 14440/2023 & CM APPL. 57240/2023

                  W.P.(C) 704/2022 & other connected matters                                                         Page 5 of 6
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/11/2025 at 20:57:26
                             CHANDRA SEN CHAUDHARY                  .....Petitioner
                                         Through: Ms. Saahila Lamba, Adv.

                                                          versus

                            UNION OF INDIA & ORS.                    .....Respondents
                                          Through: Mr. Harish Kumar Garg and
                                          Ms. Anubhuti Tyagi, Advs. for UOI.
                                          Mr. Vivek Nagar, GP with Mr. Atul Yadav,
                                          Adv.
                            CORAM:
                            HON'BLE MR. JUSTICE C. HARI SHANKAR
                            HON'BLE MR. JUSTICE OM PRAKASH SHUKLA
                                          ORDER

% 17.11.2025

1. Let consolidated written submissions be filed by both sides within four weeks from today.

2. Re-notify on 11 March 2026.

C. HARI SHANKAR, J.

.

OM PRAKASH SHUKLA, J.

NOVEMBER 17, 2025/gunn W.P.(C) 704/2022 & other connected matters Page 6 of 6 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/11/2025 at 20:57:26