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State of Madhya Pradesh - Section

Section 85 in The M.P. Municipal Accounts Rules, 1971

85.

Cheque book shall on receipt be carefully examined by the drawing officer who should count the number of forms contained in each and record a certificate on count on the fly leaf. When relieved of his office, he shall take a receipt for the exact number of cheques made over to the relieving officer, a specimen of whose signature shall at the same time be forwarded to the treasury concerned.