Patna High Court - Orders
Manoj Kumar Choudhary &Amp; Ors vs The Union Of India &Amp; Ors on 10 August, 2010
Author: Shiva Kirti Singh
Bench: Shiva Kirti Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
CWJC No.10567 of 2010
SATYENDRA KUMAR SINHA & ORS
Versus
THE UNION OF INDIA & ORS
with
CWJC No.10866 of 2010
MANOJ KUMAR CHOUDHARY & ORS
Versus
THE UNION OF INDIA & ORS
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3. 10-Aug-2010 As prayed on behalf of the petitioners in both the cases, let this matter be listed under the same heading on 16th of August 2010. Reply to the counter affidavit should be filed by the next date if required.
(Shiva Kirti Singh, J.) (Birendra Prasad Verma,J.) perwez