Section 20(2)(h) in The Chennai City Corporation Building Rules, 1972

[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Tamilnadu - Subsection

Section 20(2)(h) in The Chennai City Corporation Building Rules, 1972

(h)Passage giving access to stair-case. - Every passage in a building in the ground floor shall in no part be less than the width of the stair case of such building to which it gives access:

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State of Tamilnadu - Subsection

Section 20(2)(h) in The Chennai City Corporation Building Rules, 1972