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[Cites 0, Cited by 0] [Section 386] [Entire Act]

Bengal Presidency - Subsection

Section 386(b) in Police Regulations, Bengal , 1943

(b)The Superintendent shall keep a record of all approvers in his district in a form which will allow the annual reports of the station officers to be incorporated. He will take his register with him when inspecting the police-station to see that no case was overlooked.