Section 100(2) in The Punjab Town Improvement Trust Rules, 1939
(2)The president of this committee shall be elected by it, but shall have no casting vote.Note. - In the case of a Municipal Committee superseded by the order of State Government, the members mentioned in clause (b) above shall be nominated by the State Government.[(3. If the Committee cannot come to a unanimous agreement, the matter shall be referred for final decision to
