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[Cites 0, Cited by 0] [Section 80(2)] [Section 80] [Entire Act]

State of Madhya Pradesh - Subsection

Section 80(2)(s) in The M.P. Vanijyik Kar Adhiniyam, 1994

(s)the authority to whom and time within which information regarding the changes of business shall be furnished under Section 48;