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[Cites 0, Cited by 0] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(2) in The Bureau Of Indian Standards Act, 1986

(2)Subject to any rules made under this Act, an inspecting officer shall have power to-
(a)inspect any operation carried on in connection with any article or process in relation to which the Standard Mark has been used; and
(b)take samples of any article or of any material or substances used in any article or process in relation to which the Standard Mark has been used.