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State of Punjab - Section

Section 70 in The Punjab Motor Vehicles Rules, 1989

70. Limitation of capacity of stage carriages and contract carriages

. [Section 96(2)(xv)] - Save with the special permission of the Government, no permit or counter-signatures on the permit shall authorise the conveyance of more than seventy-two passengers, excluding the driver and the conductor in a stage carraige or contract carriage.