Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act] State of Kerala - Subsection Section 24(1)(b) in The Kerala Value Added Tax Act, 2003 (b)fails to make available any accounts or other records required by the audit officer for audit in the business place of the dealer or