Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act] State of Uttarakhand - Subsection Section 6(1)(f) in Uttaranchal School Education Act, 2006 (f)one teacher imparting education in agriculture and serving in a University or any college affiliated or associated thereto, nominated by the State Government;