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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Meghalaya - Subsection

Section 4(2) in The Meghalaya School Education Act, 1981

(2)The Government may establish and maintain nay school in Meghalaya, may permit any person or authority to establish and maintain any school in Meghalaya subject to compliance with provisions of this Act and the rules made thereunder.