Bombay High Court
Gausiyabegum Abdul Khadar And Ors vs Union Of India on 30 November, 2018
(1) CA No.13323/2017 & ors
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD.
935 CIVIL APPLICATION NO. 13323 OF 2017
IN FAST/26994/2017
SADASHIV GANESHRAO SHELKE
VERSUS
HANUMANT BHANUDAS PAWAR AND ORS
WITH
936 CIVIL APPLICATION NO. 13328 OF 2017
IN FAST/26996/2017
GANPATRAO NAMDEORAO DHOBLE
VERSUS
HANUMANT BHANUDAS PAWAR AND ORS
WITH
939 CIVIL APPLICATION NO. 14330 OF 2018
IN FAST/24704/2018
JAKIYA BEGUM PASHAULLA KHAN AND ORS
VERSUS
UNION OF INDIA
WITH
940 CIVIL APPLICATION NO. 14331 OF 2018
IN FAST/24701/2018
SAHAJADIBEGUM SHAIKH MULANA AND ANR
VERSUS
UNION OF INDIA
WITH
941 CIVIL APPLICATION NO. 14332 OF 2018
IN FAST/24697/2018
FARIDABEE SHAIKH SHAIKH RIYAZ AND ORS
VERSUS
UNION OF INDIA
WITH
942 CIVIL APPLICATION NO. 14333 OF 2018
IN FAST/24699/2018
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(2) CA No.13323/2017 & ors
SUSHMA CHANDRAKANT DESAI AND ORS
VERSUS
UNION OF INDIA
WITH
943 CIVIL APPLICATION NO. 14334 OF 2018
IN FAST/24706/2018
RANJANA AMOL MUNDHE AND ORS
VERSUS
UNION OF INDIA
WITH
944 CIVIL APPLICATION NO. 14336 OF 2018
IN FAST/24708/2018
SANDHYA GANGADHAR HATODE AND ORS
VERSUS
UNION OF INDIA
WITH
946 CIVIL APPLICATION NO. 14341 OF 2018
IN FAST/25445/2018
GAUSIYABEGUM ABDUL KHADAR AND ORS
VERSUS
UNION OF INDIA
***
Mr. P.S. Agrawal, Advocate for the applicants.
***
CORAM : SUNIL K. KOTWAL,J.
Dated : 30th November 2018. PER COURT :-
. Issue notices to the respondents, returnable on 21st January 2019.
( SUNIL K. KOTWAL) JUDGE vdd/ ::: Uploaded on - 30/11/2018 ::: Downloaded on - 30/12/2018 12:31:47 :::