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Bombay High Court

Gausiyabegum Abdul Khadar And Ors vs Union Of India on 30 November, 2018

                                    (1)           CA No.13323/2017 & ors

      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           BENCH AT AURANGABAD.
                  935 CIVIL APPLICATION NO. 13323 OF 2017
                             IN FAST/26994/2017

                     SADASHIV GANESHRAO SHELKE
                               VERSUS
                  HANUMANT BHANUDAS PAWAR AND ORS
                                   WITH
                  936 CIVIL APPLICATION NO. 13328 OF 2017
                             IN FAST/26996/2017

                    GANPATRAO NAMDEORAO DHOBLE
                               VERSUS
                  HANUMANT BHANUDAS PAWAR AND ORS
                                   WITH
                  939 CIVIL APPLICATION NO. 14330 OF 2018
                             IN FAST/24704/2018

                JAKIYA BEGUM PASHAULLA KHAN AND ORS
                                 VERSUS
                             UNION OF INDIA
                                  WITH
                 940 CIVIL APPLICATION NO. 14331 OF 2018
                            IN FAST/24701/2018

               SAHAJADIBEGUM SHAIKH MULANA AND ANR
                                 VERSUS
                             UNION OF INDIA
                                  WITH
                 941 CIVIL APPLICATION NO. 14332 OF 2018
                            IN FAST/24697/2018

               FARIDABEE SHAIKH SHAIKH RIYAZ AND ORS
                              VERSUS
                          UNION OF INDIA


                                   WITH
                  942 CIVIL APPLICATION NO. 14333 OF 2018
                             IN FAST/24699/2018




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                                        (2)             CA No.13323/2017 & ors

                  SUSHMA CHANDRAKANT DESAI AND ORS
                                  VERSUS
                              UNION OF INDIA
                                   WITH
                  943 CIVIL APPLICATION NO. 14334 OF 2018
                             IN FAST/24706/2018

                     RANJANA AMOL MUNDHE AND ORS
                                  VERSUS
                              UNION OF INDIA
                                   WITH
                  944 CIVIL APPLICATION NO. 14336 OF 2018
                             IN FAST/24708/2018

                 SANDHYA GANGADHAR HATODE AND ORS
                                 VERSUS
                             UNION OF INDIA
                                  WITH
                 946 CIVIL APPLICATION NO. 14341 OF 2018
                            IN FAST/25445/2018

                 GAUSIYABEGUM ABDUL KHADAR AND ORS
                              VERSUS
                           UNION OF INDIA
                                       ***
                Mr. P.S. Agrawal, Advocate for the applicants.
                                       ***
                               CORAM :       SUNIL K. KOTWAL,J.

Dated : 30th November 2018. PER COURT :-

. Issue notices to the respondents, returnable on 21st January 2019.
( SUNIL K. KOTWAL) JUDGE vdd/ ::: Uploaded on - 30/11/2018 ::: Downloaded on - 30/12/2018 12:31:47 :::