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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Haryana - Subsection

Section 6(2) in Punjab Excise Powers and Appeal Orders, 1956

(2)All Assistant Commissioners, Superintendents, Assistant Superintendents and Probationary Assistant Superintendents, of the Central Excise and Salt Department.Group B(To exercise the powers of an Excise Officer of the 3rd Class)