Section 2(c) in The M.P. Dakaiti Aur Vyapharan Prabhavit Kshetra Adhiniyam, 1981
(c)"dacoity and kidnapping affected area" means an area declared as a dacoity and kidnapping affected area under section 3;(cc)[ "kidnapping" includes abduction] [Inserted by M.P. Act No. 29 of 1982 w.e.f. 27-8-1982.].
