Punjab-Haryana High Court
Rakha Ram And Others vs State Of Haryana on 4 April, 2009
Author: Rakesh Kumar Jain
Bench: Rakesh Kumar Jain
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
****
RFA No.2131 of 1992 DATE OF DECISION: 02.04.2009 **** Rakha Ram and others . . . . Appellants VS.
State of Haryana, through Land Acquisition Collector, Kalka and another . . . . Respondents **** CORAM : HON'BLE MR.JUSTICE RAKESH KUMAR JAIN **** Present: Mr.Surinder Gandhi, Advocate for the appellants.
Mr.Rajiv Kawatra, Sr.DAG, Haryana for the State/respondents.
**** RAKESH KUMAR JAIN J.
For orders see RFA No.2920 of 1992 "Sardara Singh Vs. State of Haryana through Land Acquisition Collector, Panchkula and another" of even date.
(RAKESH KUMAR JAIN) 02.04.2009 JUDGE vivek