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State of Uttar Pradesh - Section

Section 24 in The U.P. Employees State Insurance Scheme Labour Medical Services Ayurvedic Pharmacist Service Rules, 1995

24. Regulation of other matters.

- In regard to the matters not specifically covered by these rules or special orders, persons appointed to the Service shall be governed, by the rules, regulations and orders applicable generally to Government servants serving in connection with the affairs of the State.