Supreme Court - Daily Orders
Balaji Steel Trade vs Fludor Benin S.A on 1 December, 2023
ITEM NO.7 COURT NO.1 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
ARBITRATION PETITION Diary No.34759/2023
BALAJI STEEL TRADE Petitioner(s)
VERSUS
FLUDOR BENIN S.A & ORS. Respondent(s)
(With IA No.242054/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.242056/2023-EXEMPTION FROM FILING O.T. and IA
No.242050/2023-CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS)
Date : 01-12-2023 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE J.B. PARDIWALA
HON'BLE MR. JUSTICE MANOJ MISRA
For Petitioner(s) Mr. Tejas Karia, Adv.
Mr. Nishant Doshi, Adv.
Mr. Nitin Sharma, Adv.
Ms. Ridhima Bhardwaj, Adv.
Mr. S.S. Shroff, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
1 Delay condoned.
2 Issue notice, returnable in six weeks.
3 Liberty to serve the notice to the respondents through e-mail, in addition.
4 List the Petition on 16 January 2024.
Signature Not Verified Digitally signed by CHETAN KUMAR Date: 2023.12.01 17:04:42 IST Reason:(CHETAN KUMAR) (SAROJ KUMARI GAUR) A.R.-cum-P.S. Assistant Registrar