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Supreme Court - Daily Orders

Balaji Steel Trade vs Fludor Benin S.A on 1 December, 2023

     ITEM NO.7                                 COURT NO.1                       SECTION PIL-W

                                   S U P R E M E C O U R T O F              I N D I A
                                           RECORD OF PROCEEDINGS

                                 ARBITRATION PETITION Diary No.34759/2023


     BALAJI STEEL TRADE                                                            Petitioner(s)

                                                          VERSUS

     FLUDOR BENIN S.A & ORS.                                                       Respondent(s)

     (With IA No.242054/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT and IA No.242056/2023-EXEMPTION FROM FILING O.T. and IA
     No.242050/2023-CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS)


     Date : 01-12-2023 This petition was called on for hearing today.


     CORAM :
                                   HON'BLE THE CHIEF JUSTICE
                                   HON'BLE MR. JUSTICE J.B. PARDIWALA
                                   HON'BLE MR. JUSTICE MANOJ MISRA


     For Petitioner(s)                   Mr. Tejas Karia, Adv.
                                         Mr. Nishant Doshi, Adv.
                                         Mr. Nitin Sharma, Adv.
                                         Ms. Ridhima Bhardwaj, Adv.
                                         Mr. S.S. Shroff, AOR

     For Respondent(s)


                           UPON hearing the counsel the Court made the following
                                               O R D E R

1 Delay condoned.

2 Issue notice, returnable in six weeks.

3 Liberty to serve the notice to the respondents through e-mail, in addition.

4 List the Petition on 16 January 2024.

Signature Not Verified Digitally signed by CHETAN KUMAR Date: 2023.12.01 17:04:42 IST Reason:

(CHETAN KUMAR) (SAROJ KUMARI GAUR) A.R.-cum-P.S. Assistant Registrar