Himachal Pradesh High Court
Subhash Chand vs . Subhash Chand Jamwal & Another on 12 July, 2023
Author: Virender Singh
Bench: Virender Singh
Subhash Chand Vs. Subhash Chand Jamwal & Another .
Cr. Revision No.40 of 2022 12.07.2023 Present: Mr. Tak Chand, Advocate for the petitioner.
Mr. Vishal Singh Thakur, Advocate for respondent No.1.
Mr. H.S. Rawat, Additional Advocate General for respondent No.2.
r to Amount deposited. Bonds furnished.
Before proceeding further, petitioner, as well as, respondent No.1, through their learned counsel, are directed to appear before this Court on 23rd August, 2023.
(Virender Singh) Judge July 12, 2023(ps) ::: Downloaded on - 12/07/2023 21:05:52 :::CIS