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Delhi High Court - Orders

Arya Samaj Timarpur vs North Delhi Municipal Corp. And Ors on 16 July, 2024

Author: Swarana Kanta Sharma

Bench: Swarana Kanta Sharma

                                    $~18 & 19
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 11472/2015, CM APPL.Nos. 30358/2015, 30359/2015,
                                                18626/2020 & 24181/2020
                                                ARYA SAMAJ TIMARPUR                                                              .....Petitioner
                                                                                      Through:                 Counsel (appearance not given).

                                                                                      versus

                                                NORTH DELHI MUNICIPAL CORP. AND ORS .....Respondents
                                                             Through: Mr. Vikas Saxena, Mr. Chetan Kumar
                                                                      and Mr. Harish Chander, Advs.
                                                                      Mr. Santosh Kumar Tripathi,
                                                                      Standing Counsel, GNCTD with
                                                                      Mr.Arun Panwar, Mr. Utkarsh Singh,
                                                                      Mr. Rishabh Srivastava and Ms.
                                                                      Aachal Tiwari Advs.
                                    19
                                    +           W.P.(C) 5223/2016, CM APPL. Nos. 21714/2016 & 21715/2016
                                                ARYA MODEL PUBLIC SCHOOL & ANR                                                   .....Petitioners
                                                                                      Through:                 Mr. Sajan K. Singh, Ms. Deepti Nisha
                                                                                                               and Mr. Bishan Dutt, Advs.

                                                                                      versus

                                                NORTH DELHI MUNICIPAL CORPORATION
                                                & ORS                                 .....Respondents
                                                             Through: Mr. Vikas Sharma, Mr. Chetan
                                                                      Kumar and Mr. Harish Kumar, Advs
                                                                      for R-1 & R-2.
                                                                      Mr. Sameer Vashisht, ASC, CIVIL
                                                                      for GNCTD.
                                                                      Mr. Santosh Kumar Tripathi,
                                                                      Standing Counsel, GNCTD with
                                                                      Mr.Arun Panwar, Mr. Utkarsh Singh,




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 20/07/2024 at 00:25:24
                                                                                                                Mr. Rishabh Srivastava and Ms.
                                                                                                               Aachal Tiwari Advs.
                                                                                                               Mr. Sajan K. Singh, Ms. Deepti Nisha
                                                                                                               and Mr. Bishan Dutt, Advs. for R-6.

                                                CORAM:
                                                HON'BLE MS. JUSTICE SWARANA KANTA SHARMA
                                                                                      ORDER

% 16.07.2024

1. At joint request of learned counsels appearing on behalf of both the parties, list on 22.11.2024.

2. The order be uploaded on the website forthwith.

SWARANA KANTA SHARMA, J JULY 16, 2024/A Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/07/2024 at 00:25:24