Delhi High Court - Orders
Arya Samaj Timarpur vs North Delhi Municipal Corp. And Ors on 16 July, 2024
Author: Swarana Kanta Sharma
Bench: Swarana Kanta Sharma
$~18 & 19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11472/2015, CM APPL.Nos. 30358/2015, 30359/2015,
18626/2020 & 24181/2020
ARYA SAMAJ TIMARPUR .....Petitioner
Through: Counsel (appearance not given).
versus
NORTH DELHI MUNICIPAL CORP. AND ORS .....Respondents
Through: Mr. Vikas Saxena, Mr. Chetan Kumar
and Mr. Harish Chander, Advs.
Mr. Santosh Kumar Tripathi,
Standing Counsel, GNCTD with
Mr.Arun Panwar, Mr. Utkarsh Singh,
Mr. Rishabh Srivastava and Ms.
Aachal Tiwari Advs.
19
+ W.P.(C) 5223/2016, CM APPL. Nos. 21714/2016 & 21715/2016
ARYA MODEL PUBLIC SCHOOL & ANR .....Petitioners
Through: Mr. Sajan K. Singh, Ms. Deepti Nisha
and Mr. Bishan Dutt, Advs.
versus
NORTH DELHI MUNICIPAL CORPORATION
& ORS .....Respondents
Through: Mr. Vikas Sharma, Mr. Chetan
Kumar and Mr. Harish Kumar, Advs
for R-1 & R-2.
Mr. Sameer Vashisht, ASC, CIVIL
for GNCTD.
Mr. Santosh Kumar Tripathi,
Standing Counsel, GNCTD with
Mr.Arun Panwar, Mr. Utkarsh Singh,
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 20/07/2024 at 00:25:24
Mr. Rishabh Srivastava and Ms.
Aachal Tiwari Advs.
Mr. Sajan K. Singh, Ms. Deepti Nisha
and Mr. Bishan Dutt, Advs. for R-6.
CORAM:
HON'BLE MS. JUSTICE SWARANA KANTA SHARMA
ORDER
% 16.07.2024
1. At joint request of learned counsels appearing on behalf of both the parties, list on 22.11.2024.
2. The order be uploaded on the website forthwith.
SWARANA KANTA SHARMA, J JULY 16, 2024/A Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/07/2024 at 00:25:24