Section 158H(1)(a) in The Himachal Pradesh Panchayati Raj Act, 1994

[Cites 0, Cited by 0] [Section 158H(1)] [Section 158H] [Entire Act]

State of Himachal Pradesh - Subsection

Section 158H(1)(a) in The Himachal Pradesh Panchayati Raj Act, 1994

(a)use or operate within or at the entrance of the polling station, or in any public or private place in the neighbourhood thereof, any apparatus for amplifying or reproducing the human voice, such as a megaphone or a loudspeaker; or

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State of Himachal Pradesh - Subsection

Section 158H(1)(a) in The Himachal Pradesh Panchayati Raj Act, 1994