Section 41(4) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987
(4)Vishwavidyalaya's Contribution - Save as otherwise provided, the Vishwavidyalaya shall contribute to the Fund every month 10% of the salary of each subscriber as employer's contribution to the Fund, provided that no such contribution shall be made by the Vishwavidyalaya in respect of a subscriber who has been permitted to subscribe under sub-para 41 (1)(b) of Statute.
