Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act]

Union of India - Subsection

Section 39(2)(e) in The Merchant Shipping (Fire Appliances) Rules, 1969

(e)Portable fire extinguishers provided in compliance with these rules shall not exceed 25.5 kg. in weight in the fully charged condition and shall be as portable as a 13.5 litres fluid fire extinguisher.