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[Cites 0, Cited by 1] [Section 156(2)] [Section 156] [Entire Act]

Union of India - Subsection

Section 156(2)(h) in The Customs Act, 1962

(h)[ the amount to be paid [for compounding and the manner of compounding] [ Inserted by Act 23 of 2004, Section 73 (w.e.f. 10.9.2004).] [under sub-section (3) of section 137.] [ Inserted by Act 23 of 2004, Section 73 (w.e.f. 10.9.2004).]