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Bangalore District Court

Axis Bank Ltd vs Indo Asian Academy Education Trust on 24 November, 2015

                                                                        Registered on:08-10-2015

                                                                        Decided on:24-11-2015

            IN THE COURT OF XIV ADDL. CHIEF METROPOLITAN MAGISTRATE, BANGALORE

                  (PRESENTED OVER BY C D KAROSHI)

                  P.C.R. 52504/2015



APPELLANTS:

AXIS BANK LTD., BRANCH OFFICE AT 4TH FLOOR, BUILDING NO.8, SONA TOWERS, 32 E CROSS, 4TH BLOCK, JAYANA



RESPONDENTS:

INDO ASIAN ACADEMY EDUCATION TRUST, REP BY ITS AUTHORISED SIGNATORY EAKAMBHARAM NAIDU, NO.10, 4T




ORAL JUDGEMENT          Decided on:24-11-2015

ORDER

PCR disposed off and registered in Criminal Case Sd/-

((PRESENTED OVER BY C D KAROSHI)) (XIV ADDL. CHIEF METROPOLITAN MAGISTRATE, BANGALORE)