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[Cites 0, Cited by 0] [Section 20(9)] [Section 20] [Entire Act]

State of Rajasthan - Subsection

Section 20(9)(i) in Rajasthan Land Revenue (Allotment of Land in Saline Area) Rules, 2007

(i)In the event of death of the lessee the allotting authority shall permit transfer of lease to the legal heir(s) of the lessee.