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[Cites 0, Cited by 0] [Section 78] [Entire Act]

State of Uttar Pradesh - Subsection

Section 78(5) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

(5)The Assistant Collector, First Class may, if he thinks fit, obtain any information from the Gram Sabha concerned in respect of any transfer referred to in sub-rule (1).