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[Cites 0, Cited by 0] [Section 42(3)] [Section 42] [Entire Act]

Union of India - Subsection

Section 42(3)(h) in Motor Vehicles Act, 1939

(h)[ * * *] [Clause (h) Omitted by Act 25 of 1968, Section 2 and Schedule (w.e.f. 15-8-1968).]