Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Punjab - Subsection

Section 31(2) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014

(2)Every specialized adoption agency shall design its own foster care programme so as to reduce institutionalization of children and enable a nurturing family environment for every child.