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State of Madhya Pradesh - Section

Section 22 in The M.P. Zila Panchayats (Accounts) Rules, 1999

22. Custody of Cheque Books.

- Cheque Books and Pass Books shall be kept under the personal custody of the Chief Executive Officer or such other officer as may be nominated by him. In case of loss of cheque book, it shall be intimated to the concerning Bank/Post office immediately.