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State of Gujarat - Section

Section 64C in Gujarat Prohibition Act, 1949

64C. Provision of sections 53 to 59 to apply to licences, permits etc. granted under sections 64, 64 A and 64B.

- The provisions of sections 53 to 59 (both inclusive) shall, so far as may be applicable, supply to licences, permits, passes or authorisations granted under sections 64, 64A and 64B.]