Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] Union of India - Subsection Section 4(iii) in THE REGISTRATION OF BIRTHS AND DEATHS (AMENDMENT) ACT, 2023 (iii)in sub-section (3), for the words “and submit”, the words “and the database of registered births and deaths and submit” shall be substituted;
