On an application made by the irrigation panchayat or two-third of the beneficiaries concerned for preparing [warabandi] [Substituted by Notification No. F.27-8-81-MM-XXXIX, dated 6-11-1982.] programme, the Executive Engineer shall depute the Canal Deputy Collector or Sub-Divisional Officer or Irrigation Inspector to enquire into and submit the report as to whether enforcement of [warabandij is necessary.
