Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 11] [Section 2] [Entire Act] State of Rajasthan - Subsection Section 2(3) in Rajasthan Forest Act, 1953 (3)"Forest offence" means an offence punishable under this Act or under any rule made thereunder;
