Section 2(2) in The Rajasthan Electricity Regulatory Commission (Deviation Settlement Mechanism and related matters) Regulations, 2017
(2)Save as aforesaid and unless repugnant to the context or the subject-matter otherwise requires, words and expressions used in these Regulations and not defined, but defined in the Act, or the Rajasthan Electricity Grid Code (REGC) or any other regulations of this Commission shall have the meaning assigned to them respectively in the Act or the REGC or any other Regulation.
