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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Odisha - Subsection

Section 27(2)(b) in The Orissa Grama Rakshi Rules, 1969

(b)maintenance of records by the Grama Rakshis and at the police-station (absentee statements, Service Books, etc.) and the manner and period of their preservation;