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Union of India - Section

Section 17 in The Oudh Laws Act, 1876

17. [ Act 32 of 1871 , s. 28 to cease in any district from date of notification that it is no longer under settlement.][ Act 32 of 1871 , s. 28, to cease in any district from date of notification that it is no longer under settlement.] Rep. by the Repealing and Amending Act, 1891 (12 of 1891 ).