Allahabad High Court
Smt.Munni Devi vs Suresh Chandra Agarwal on 11 January, 2010
Author: Ran Vi°Ai Singh
Bench: Ran Vi°Ai Singh
Court No. - 7 Case :- WRIT - A No. - 12760 of 2001 Petitioner :- Smt.Munni Devi Respondent :- Suresh Chandra Agarwal Petitioner Counsel :- M.N.Gupta,M.K. Gupta,Rahul Sahai Respondent Counsel :- S.C.,Vipin Saksena Hon'ble Ran Vi°ai Singh,J.
Passed over on the illness slip of learned counsel for the respondent. Order Date :- 11.1.2010 Pratima