Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Union of India - Subsection Section 3(b) in Finance Act, 2015 (b)in clause (15), -(i)after the word "education,", the word "yoga," shall be inserted;(ii)for the first and the second provisos, the following proviso shall be substituted, namely: -
